Bombay High Court
Navjivan Cooperative Housing Society ... vs Navjivan Commercial Premises ... on 30 November, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-34
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2249 OF 1997
Navjivan Commercial Premises Co.op. Society ....PETITIONER
V/S
Navjivan Co. Op. Housing Society And Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 19704 OF 2022 In Writ Petition 2249 OF 1997 Navjivan Co-op Hou. Soc. ....PETITIONER V/S Navjivan Commercial Premises Co-op Soc. ....RESPONDENT WITH CIVIL APPLICATION NO. 1222 OF 1998 In Writ Petition 2249 OF 1997 Suresh L. Kalro ....APPLICANT V/S Navjivan Commercial Premises Coop. Society....RESPONDENT WITH CIVIL APPLICATION NO. 1271 OF 1998 In Writ Petition 2249 OF 1997 Nivjivan Commercial Premises Co.op. Society ....APPLICANT Page 1/3 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 01/12/2023 11:46:19 ::: V/S Navjivan Co.op. Housing Society ....RESPONDENT WITH CIVIL APPLICATION NO. 4026 OF 1999 In Writ Petition 2249 OF 1997 Navjeevan Commercial Premises Co.operative ....APPLICANT Society V/S Navjeevan Co-operative Housing Society And....RESPONDENT Ors.
WITH CIVIL APPLICATION IN WP NO. 236 OF 2008 In Writ Petition 2249 OF 1997 Navjivan Cooperative Housing Society Limited ....APPLICANT And Anr.
V/S Navjivan Commercial Premises Co-op.society....RESPONDENT Ltd. And Ors.
Mr. A. N. Dedanwalla for Petitioner. Mr. Rajesh B. Jain a/w Mr. Rohit Jain & Ms. Neha R. Doshi i/by Legal Juris for Resp. No. 1.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 30th November, 2023 Page 2/3 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 01/12/2023 11:46:19 ::: P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 01/12/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 01/12/2023 11:46:19 :::