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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(7) in The Maharashtra Veterinary Practitioners Act, 1971

(7)all prosecutions instituted by or on behalf of or against the dissolved Council and all suits and other legal proceedings instituted by or on behalf of or against the dissolved Council or any officer of such Council on behalf of the dissolved Council pending on the appointed day, shall be continued by or against the Maharashtra Council;