Delhi High Court - Orders
Deepak Agarwal vs Assistant Commissioner Of Income Tax ... on 29 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4418/2023 & 16978/2023
DEEPAK AGARWAL ..... Petitioner
Through: Mr Sandeep Goel with Kapil Goel,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
NEW DELHI ..... Respondent
Through: Mr Puneet Rai, Sr. Standing Counsel
with Mr Ashvini Kumar and Ms
Madhavi Shukla, Jr. Standing
Counsels.
Mr Sayed Mehdi Imam with Mohd.
Noorullah, Advs for R-1/BMC Bank.
+ W.P.(C) 4435/2023 & 17020/2023
MANISH AGARWAL ..... Petitioner
Through: Mr Sandeep Goel with Kapil Goel,
Advs.
versus
INCOME TAX OFFICER WARD 44(6) ..... Respondent
Through: Mr
Puneet Rai, Sr. Standing Counsel with
Mr Ashvini Kumar and Ms Madhavi
Shukla, Jr. Standing Counsels.
Mr Sayed Mehdi Imam with Mohd.
Noorullah, Advs for R-1/BMC Bank.
W.P.(C) 4418/2023 & 4435/2023 page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/10/2023 at 23:57:56
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 29.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr Sandeep Goel, who appears on behalf of the petitioners does not dispute the fact that assessment orders have already been passed in the above-captioned matters.
2. Accordingly, the writ petitions are closed.
3. The petitioners are, however, at liberty to take recourse to an appropriate remedy, albeit as per law.
4. Consequently, pending applications shall stand closed.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 29, 2023/RY Click here to check corrigendum, if any W.P.(C) 4418/2023 & 4435/2023 page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 23:57:56