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State of Goa - Section

Section 7 in Goa, Daman and Diu - West Bengal Prevention of Defacement of Property Act, 1976

7. Duty of Police and other officers to assist.

- All officers and servants of the Police, Medical and Public Health Departments, all officers and servants in the employ of a local authority and all village officers and servants shall be bound to take all reasonable measures to assist the authorities and officers authorised under this Act in the discharge of their duties under this Act.