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Himachal Pradesh High Court

Damodar Dass And Others vs Smt. Drompti Devi And Others on 4 August, 2023

Damodar Dass and others Versus Smt. Drompti Devi and others .

CMPMO No.388 of 2023 04.08.2023 Present: Mr. Yoginder Paul and Mr. Ashok K. Sharma, Advocates, for the petitioners.

Issue notice to the respondents returnable within four of weeks, on taking steps within a week.

List on 01.09.2023.

rt In the meanwhile, record of the learned Trial Court be called for.

(Ranjan Sharma) Judge August 04, 2023 (Bhardwaj) ::: Downloaded on - 04/08/2023 20:38:50 :::CIS