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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

(3)When any notice or document is to be given or present to the addressee by an employee of the office of the Ombudsman then he will receive acknowledgment duly signed by recipient and shall present it to the issuing officer.