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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Haryana - Subsection

Section 40(1) in Haryana Children Rules, 1974

(1)a report/complaint under Section............................. of the Haryana Children Act, 1974, has been received from ............................................................................. in respect of.........................................................................................................(name of the child)son/daughter of ................................................... residing at...................................or