Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Tardeo Properties Private Ltd vs Suvarna Amrut Co-Op Hsg. Soc. Ltd And Ors on 6 September, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                                 Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1439 OF 2023

 Tardeo Properties Private Ltd                ....PETITIONER
            V/S
 Suvarna Amrut Co-op Hsg. Soc. Ltd And Ors ....RESPONDENT

Mr Sandeep Sharma for Petitioner Yahya Ghoghari a/w Mustaf Shabbir Shamim i/b Shamim & Co. for Respondent No. 1.

Ms. Neeta Gaikwad for Respondent Nos. 2A, to 2C & CE.

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 6th September, 2023 P.C. :

S. O. to 27/09/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/09/2023 ::: Downloaded on - 07/09/2023 11:35:02 :::