Bombay High Court
Tardeo Properties Private Ltd vs Suvarna Amrut Co-Op Hsg. Soc. Ltd And Ors on 6 September, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-24
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1439 OF 2023
Tardeo Properties Private Ltd ....PETITIONER
V/S
Suvarna Amrut Co-op Hsg. Soc. Ltd And Ors ....RESPONDENT
Mr Sandeep Sharma for Petitioner Yahya Ghoghari a/w Mustaf Shabbir Shamim i/b Shamim & Co. for Respondent No. 1.
Ms. Neeta Gaikwad for Respondent Nos. 2A, to 2C & CE.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 6th September, 2023 P.C. :
S. O. to 27/09/2023 .
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