Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(38) in The Port Rules for the Port of Bombay (38)If, after having been hoisted at the mast-head, the blue flag is lowered to half-mast height, it indicates that the Dock Channel need not be kept clear for at least half an hour.
