Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(3)(vii) in The Delhi Water Board Act, 1998

(vii)one member representing the employees to be nominated by the Government;