Madhya Pradesh High Court
Neelima Rajalwal vs The State Of Madhya Pradesh on 16 August, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 18335 of 2022
(NEELIMA RAJALWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 16-08-2022
Shri Akash Choudhury, learned counsel for the petitioner.
Shri Subodh Kathar, learned Government Advocate for the
respondents/State is directed to seek instructions in the matter.
List this matter on 18.08.2022.
(NANDITA DUBEY) JUDGE b BHARTI GADGE 2022.08.17 17:30:20 +05'30'