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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1) in Raiganj University Act, 2014

(1)Notwithstanding anything contained in section 32, and until the constitution of a Selection Committee referred to therein, University teachers, other academic staff and Officers shall be appointed by the Raiganj University Council, referred to in sub- section (1) of section 63 on the recommendation of a Selection Committee, constituted by the said Council in such manner as it thinks fit, which shall include as its member at least one person, not holding any office of profit under the University and having special knowledge in the subject for which the teacher, other academic staff and the officer, as the case may be, is related with, to be nominated by the Chancellor.