Section 26 in The Right of Children to Free and Compulsory Education Act, 2009
26. Filling up vacancies of teachers. -
The appointing authority, in relation to a school established, owned, controlled or substantially financed by funds provided directly or indirectly by the appropriate Government or by a local authority, shall ensure that vacancy of teacher in a school under its control shall not exceed ten per cent. of the total sanctioned strength.
