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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(2) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(2)Whoever contravenes the provisions of this section shall be punishable, onconviction, with fine which may extend to twenty thousand rupees.