Delhi High Court - Orders
Additional Documents On Record). All ... vs Union Of India & Anr on 2 March, 2021
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Amit Bansal
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5839/2020, CMs No.21116/2020(for exemption),
21117/2020(for taking additional documents on record),
21118/2020(for exemption), 23050/2020(for grant of leave to
challenge order dated 3rd March, 2020) & 26080/2020(for placing
additional documents on record).
ALL INDIA CIVIL ACCOUNTS EMPLOYEES ASSN. & ORS.
..... Petitioners
Through: Mr.Vidya Sagar, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Arun Bharadwaj, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 02.03.2021 [VIA VIDEO CONFERENCING] CM APPL. 8181/2021 (for urgent hearing)
1. It is not possible to take up the matter today.
2. List on 10th March, 2021.
RAJIV SAHAI ENDLAW, J AMIT BANSAL, J MARCH 2, 2021 SU