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Delhi High Court - Orders

Additional Documents On Record). All ... vs Union Of India & Anr on 2 March, 2021

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Amit Bansal

$~14
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5839/2020, CMs No.21116/2020(for exemption),
       21117/2020(for taking additional documents on record),
       21118/2020(for exemption), 23050/2020(for grant of leave to
       challenge order dated 3rd March, 2020) & 26080/2020(for placing
       additional documents on record).
       ALL INDIA CIVIL ACCOUNTS EMPLOYEES ASSN. & ORS.
                                                        ..... Petitioners
                         Through: Mr.Vidya Sagar, Adv.

                           versus

       UNION OF INDIA & ANR.                             ..... Respondents
                     Through:            Mr.Arun Bharadwaj, Adv.

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MR. JUSTICE AMIT BANSAL
             ORDER

% 02.03.2021 [VIA VIDEO CONFERENCING] CM APPL. 8181/2021 (for urgent hearing)

1. It is not possible to take up the matter today.

2. List on 10th March, 2021.

RAJIV SAHAI ENDLAW, J AMIT BANSAL, J MARCH 2, 2021 SU