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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Telangana - Subsection

Section 162(7) in Telangana Panchayat Raj Act, 2018

(7)The Government shall have power to make rules to regulate the classification and methods of recruitment, conditions of services, pay and allowances and disciplinary conduct of the Mandal Parishad Development Officer.