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[Cites 0, Cited by 0] [Section 208(1)] [Section 208] [Entire Act]

NCT Delhi - Subsection

Section 208(1)(a) in The New Delhi Municipal Council Act, 1994

(a)acquire any land required for the purpose of opening, widening, extending or otherwise improving any public street or of making any new public street, and any building standing upon such land;