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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(5) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(5)The Academic Council shall not amend a draft of a regulation received from the Board of a Faculty but may approve or reject it or return it to the Board of Faculty for reconsideration either in whole or in part together with any amendment which it may suggest.CHAPTER – IX MISCELLANEOUS