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Delhi High Court - Orders

Lav Kumar Agrawal vs Nirmal Goel on 4 August, 2025

                          $~85
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 1418/2025, CM APPL. 46679/2025, CM APPL. 46680/2025
                                    & CM APPL. 46681/2025
                                    LAV KUMAR AGRAWAL                         .....Petitioner
                                                                  Through:            Petitioner in person.
                                                                  versus
                                    NIRMAL GOEL
                                                                                                         .....Respondent
                                                                  Through:            Mr. Rajeev Kumar and Mr. Anshul
                                                                                      Goel, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                                  ORDER

% 04.08.2025

1. Petitioner is defending a suit for eviction, recovery of rent, mesne profits and injunction.

2. He has taken exception to several orders passed by learned Trial Court.

3. The written statement has already been filed before the learned Trial Court.

4. Learned counsel for respondents appears on advance notice.

5. However at the very outset, petitioner, who appears in person, submits that, without prejudice to his right and contentions, he is ready to find an amicable solution of the matter.

6. Learned counsel for respondent is also not averse to the idea of referring their matter for mediation.

7. Accordingly, with the consent of both the parties, matter is referred to CM(M) 1418/2025 1 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 the Delhi High Court Mediation & Conciliation Centre for mediation and the learned Organizing Secretary is requested to appoint a Mediator.

8. Parties are directed to appear before the Delhi High Court Mediation & Conciliation Centre on 04.08.2025 at 2.00 p.m.

9. Let the outcome be awaited for on 19.09.2025.

MANOJ JAIN, J AUGUST 4, 2025/sw/SHS CM(M) 1418/2025 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~88 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1430/2025, CM APPL. 47051/2025 & CM APPL.

47052/2025

M/S SHRI DURGA SCAFFOLDING .....Petitioner Through: Mr. Piyush Upadhyay, Advocate.

versus M/S SAVVY CONSTRUCTION PVT LTD & ORS.

.....Respondent Through: Mr. Raghav Narayan, Advocate.

CORAM:

HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025
1. Petitioner is plaintiff before the learned Trial Court and is aggrieved by order dated 11.02.2025, whereby the learned Trial Court has refused to waive off the cost of Rs. 20,000/- imposed upon plaintiff.
2. According to learned Trial Court, no reasonable ground is made out to waive of the cost. It also referred to previous order dated 21.10.2024 which contained clear reasons for imposition of the cost, copy of the order dated 21.10.2024 has also been placed on record.
3. Which rather suggests that the Cost had been imposed as the plaintiff was misleading the cost.
4. Be that as it may, no party can be permitted to invoke the supervisory jurisdiction of this Court, merely, for the reason that the cost has been imposed, CM(M) 1430/2025 1 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06

5. This Court can interfere only when the imposition of the cost was completely unwarranted or the cost so imposed is absolutely unquestionable.

6. None of the situation exist in the case in hand and resultantly, the present petition is dismissed.

7. Let the cost, if not already cleared, be cleared within 10 days from today.

8. Petition stands disposed of.

9. Pending application also stands disposed of in aforesaid terms.

MANOJ JAIN, J AUGUST 4, 2025/sw/SHS CM(M) 1430/2025 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~89 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1431/2025, CM APPL. 47057/2025 AYESHA & ANR.

.....Petitioner Through: Mr. K K Malhotra with Mr. Pradeep Tyagi, Mr. Ridam Tyagi, Advocates with petitioner No.1 in person.

versus AKBARI BEGUM & ANR.

.....Respondent Through: Mr. Natwar Rai, Advocate.

CORAM:

HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025
1. Learned counsel for respondent appears on advance notice and, without prejudice to his rights and contentions, accepts notice.
2. Let a short reply be filed within four weeks with advance copy to the other side.
3. Rejoinder, if any, be filed within further two weeks from today.
4. List on 27.10.2025.

MANOJ JAIN, J AUGUST 4, 2025/sw/SHS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~84 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1242/2025, CM APPL. 41748/2025 & CM APPL.

41749/2025

RAM KUMAR DUBEY .....Petitioner Through: Mr. Dinesh Kumar Gupta with Mr. Vidit Gupta, Advocates.

versus RAJAINDERR JAINA .....Respondent Through: Mr. Rajesh Aggarwal, AOR with Ms. Deeksha Aggarwal, Advocates.

CORAM:

HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025
1. Mr. Gupta, learned counsel for petitioner undertakes to file an affidavit of the petitioner herein in which he would clearly specify his current address as well as his permanent address and would also make reference to the pending case, if any, involving him in whatever capacity.
2. List on 19.08.2025.
3. Be shown in supplementary list.

MANOJ JAIN, J AUGUST 4, 2025/sw/shs This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~1 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 774/2019 & CM APPL. 23687/2019 NEW DELHI MUNICIPAL COUNCIL .....Petitioner Through:

versus VINOD KUMAR TIWARI .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~2 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 21/2023 & CM APPL. 728/2023 NANNOO .....Petitioner Through:
versus VIKAS SHARMA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~3 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3540/2024 & CM APPL. 58472/2024 JAI BHAGWAN AND ORS.
.....Petitioner Through:
versus HUKUM CHAND SHARMA (DECEASED) THROUGH HIS LRS AND ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~4 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3957/2024, CM APPL. 70223/2024 & CM APPL.
30346/2025
VIKAS CHHABRA .....Petitioner Through:
versus HARDEEP SINGH CHADHA & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~5 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 100/2020 DR KIRAN PAL SINGH & ANR .....Appellant Through:
versus PURNIMA SINGH .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~6 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 33/2023 & CM APPL. 6722/2023 SMT. PRIYANKA SHARMA .....Appellant Through:
versus SMT. SAVITRI DEVI & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~7 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 192/2023 & CM APPL. 39579/202 M/S. A. MUKHERJEE AND CO. PVT. LTD.
.....Appellant Through:
versus NATIONAL COUNCIL OF EDUCATION RESEARCH AND TRAINING THROUGH ITS SECRETARY .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~8 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 356/2024 PUNJAB NATIONAL BANK .....Appellant Through:
versus UCO BANK AND ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~9 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 957/2014 MOHIT KUMAR .....Petitioner Through:
versus QUALITY PRINTERS PVT LTD & ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 13042/2023 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~10 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1548/2018, CM APPL. 52549/2018, CM APPL. 21413/2023 & CM APPL. 21414/2023 BHARAT BHUSHAN KALRA .....Petitioner Through:
versus SANJIT .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~11 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 711/2019, CM APPL. 21725/2019, CM APPL. 15480/2022 & CM APPL. 52507/202 IMRAN .....Petitioner Through:
versus MAHESH ARORA ( SINCE DECEASED) THR LRS & ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~12 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 831/2019 & CM APPL. 25273/2019 ELIZA KHAN .....Petitioner Through:
versus DELHI DEVELOPMENT AUTHORITY .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~13 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RSA 110/2019 & CM APPL. 25294/2019 ELIZA KHAN .....Appellant Through:
versus DELHI DEVELOPMENT AUTHORITY .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~14 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 600/2021 & CM APPL. 30189/2021 SMT. SUNITA @ SUNITA SOLOMAN .....Petitioner Through:
versus SUJANA JAMES THRU HER L.R.S & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~15 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 657/2022, CM APPL. 30362/2022 & CM APPL. 50150/2022 MR DALJIT SINGH & ORS.
.....Petitioner Through:
versus M S TNS NETWORKING SOLUTIONS & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~16 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 947/2022 REKHA SATIJA .....Petitioner Through:
versus DEEPIKA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~17 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1327/2022 REKHA SATIJA .....Petitioner Through:
versus SEEMA SABARWAL .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~18 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1341/2022 REKHA SATIJA .....Petitioner Through:
versus RAJENDER AGGARWAL SNEH AGGARWAL .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~19 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1355/2022 REKHA SATIJA .....Petitioner Through:
versus RAJENDER .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~20 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 577/2023, CM APPL. 17467/2023, CM APPL. 22231/2023, CM APPL. 22232/2023, CM APPL. 35907/2023, CM APPL. 41997/2023 & CM APPL. 37893/2024 GARIMA JAIN .....Petitioner Through:
versus ROHIT JAIN .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~21 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 939/2023 ROHIT JAIN .....Petitioner Through:
versus GARIMA JAIN .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~22 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1234/2023 & CM APPL. 39325/2023 MOHAN SWAROOP .....Petitioner Through:
versus RESERVE BANK OF INDIA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~23 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1235/2023 & CM APPL. 39330/202 MR. MANOJ GUPTA .....Petitioner Through:
versus RESERVE BANK OF INDIA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~24 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1294/2023 & CM APPL. 6316/2024 MEENU KAPOOR .....Petitioner Through:
versus JAVID AHMED BHAT AND ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~25 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1296/2023 & CM APPL. 6312/2024 RAJIV SODHI .....Petitioner Through:
versus JAVID AHMED BHAT AND ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~26 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1830/2023, CM APPL. 57762/2023, CM APPL. 66928/2024, CM APPL. 6874/2025 & CM APPL. 42085/2025 ROHAN KHOSLA .....Petitioner Through:
versus VIDUSHI SHARMA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~27 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3453/2024 & CM APPL. 55816/2024 M/S. TDI INFRASTRUCTURE LIMITED .....Petitioner Through:
versus VINOD KUMAR KUCHHAL .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~28 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3974/2024 & CM APPL. 70564/2024 RAJSHI STEERING PVT. LTD.
.....Petitioner Through:
versus PEARL POLYMERS LIMITED .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 4093/2024 DINESH KUMAR GUPTA .....Petitioner Through:
versus R.K. SHARMA ALIAS RAJENDER SHARMA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~30 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 79/2025 & CM APPL. 2604/2025 SUKESH PAL .....Petitioner Through:
versus SANJEEV BISLA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~31 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 194/2025 & CM APPL. 5868/2025 M S TDI INFRASTRUCTURE LTD .....Petitioner Through:
versus UMED SINGH & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~32 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 259/2025 & CM APPL. 7677/2025 VIJAY BHEL & ORS.
.....Petitioner Through:
versus SURESH CHAND GUPTA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~33 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 293/2025 & CM APPL. 8560/2025 MUHAMMED AKKOYUN .....Petitioner Through:
versus FLUPER LIMITED .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~34 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 297/2025 & CM APPL. 8640/2025 EUSTACE DILAWAR .....Petitioner Through:
versus CHRISTY DILAWAR & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 434/2025 SH. BRAHAM SINGH .....Petitioner Through:
versus SH. OM PRAKASH AND ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~36 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 487/2025 & CM APPL. 15213/2025 MRS. SAROJ MALHOTRA & ANR.
.....Petitioner Through:
versus SH. SUBHASH DABAS & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~37 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 488/2025, CM APPL. 15235/2025 & CM APPL. 15236/2025 SANTOSH DEVI .....Petitioner Through:
versus SHUBHAM SHARMA AND ANR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~38 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1072/2025 & CM APPL. 35952/2025 ANWAR INAMUDDIN KHAN .....Petitioner Through:
versus M/S SHIV OM POLYMERS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~39 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1091/2025 & CM APPL. 36726/2025 SHEEBA MEHFOOZ .....Petitioner Through:
versus LRRIGATION AND WATER RESOURCES DEPARTMENT & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~40 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CONT.CAS(C) 1072/2024 & CM APPL. 39093/2024 M/S SHYAMSREE DEVELOPERS PRIVATE LIMITED .....Petitioner Through:
versus M/S REDECON INDIA PRIVATE LIMITED & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~41 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 199/2024 & CM APPL. 36303/2024 M/S REDECON (INDIA) PVT. LTD.
.....Appellant Through:
versus M/S SHYAMSHREE DEVELOPERS PVT. LTD. & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~42 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 261/2018 & CM APPL. 21903/2018 NITISH SRIVASTAVA & ORS .....Appellant Through:
versus AJAY SRIVASTAVA & ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~43 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 464/2018 & CM APPL. 40797/2018 MUKESH KUMAR .....Appellant Through:
versus ANIL KUMAR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~44 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 388/2019, CM APPL. 42851/2019 & CM APPL. 42853/2019 M/S MOTILAL BANARSIDASS .....Appellant Through:
versus EMPLOYEES STATE INSURANCE CORPORATION .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~45 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 173/2021 & CM APPL. 26240/2021 MS. NALINI GUPTA .....Appellant Through:
versus DR. ASHOK GUPTA & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~46 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 191/2022& CM APPL. 30593/2022 DIRECT NEWS PVT. LTD.
.....Appellant Through:
versus ASSOCIATED CORPORATE CONSULTING INDIA PVT. LTD.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~47 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 231/2022 & CM APPL. 38882/2022 SNEH LATA @ SNEH KUMAR .....Appellant Through:
versus THE STATE & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~48 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 118/2023 & CM APPL. 24785-24786/2023 SHIPRA MANDANA AND ANR .....Appellant Through:
versus NITIN KHANDELWAL AND ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~49 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 289/2023 UNITY BUILDERS .....Appellant Through:
versus MAHANAGAR TELEPHONE NIGAM LTD.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~50 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 241/2024 & CM APPL. 42500/2024 & CM APPL. 42504/2024 VIJENDRA KUMAR AGARWALLA .....Appellant Through:
versus M/S ADROIT FINANCIAL SERVICES PVT.LTD.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~51 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 23/2025 & CM APPL. 6166/2025 SH. RAJENDER SINGH .....Appellant Through:
versus UNION OF INDIA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 62/2025 DILIP KARIYARE .....Appellant Through:
versus THE EXECUTIVE ENGINEER.PWD AND ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~53 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 4191/2024 & CM APPL. 75869/2024 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus PRATAP SINGH RANA AND ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~54 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 229/2025 & CM APPL. 7122/2025 MUNICIPAL CORPORATION OF DELHI DELHI .....Petitioner Through:
versus ZILE SINGH & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~55 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 230/2025 & CM APPL. 7129/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus KITAB @ KITABO DEVI & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~56 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 233/2025 & CM APPL. 7155/2025 MUNICIPAL CORPORATION OF DELHI DELHI .....Petitioner Through:
versus DHANPATI & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~57 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 234/2025 & CM APPL. 7157/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus JAGE RAM RANA (DECEASED) THRU LRS & ANR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~58 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 235/2025& CM APPL. 7159/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus VIRENDER SINGH & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~59 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 236/2025& CM APPL. 7163/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus AZAD SINGH & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~60 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 237/2025 & CM APPL. 7165/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus SHARDA RANA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~61 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 238/2025, CM APPL. 7167/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus MATU RAM & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~62 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 241/2025, CM APPL. 7179/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus DHARAMBIR & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~63 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 242/2025, CM APPL. 7181/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus HARDWARI LAL RANA (DECEASED) THROUGH LRS. AND ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~64 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 243/2025, CM APPL. 7233/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus OM PRAKASH RANA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~65 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 254/2025, CM APPL 7580/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus CHET SINGH RANA & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~66 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 274/2025, CM APPL. 8141/2025 MUNICIPAL CORPORATION OF DELHI .....Petitioner Through:
versus BRAHM PRAKASH RANA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~67 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1913/2024, CM APPL. 10074/2024 ZAIBI HUSSAIN .....Petitioner Through:
versus JAMAL TARIQ .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~68 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 2438/2024, CM APPL. 24883/2024 ANKUSH WADHERA & ANR.
.....Petitioner Through:
versus DLF UNIVERSAL LIMITED & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~69 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3050/2024, CM APPL. 42758/2024 CHRISTOPHER PACHECO & ANR.
.....Petitioner Through:
versus DLF UNIVERSAL LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~70 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3051/2024, CM APPL. 42761/2024 MR KESHWA NAND DWIVEDI & ORS.
.....Petitioner Through:
versus MS DLF UNIVERSAL LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~71 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3052/2024, CM APPL. 42772/2024 LEELA NEGI .....Petitioner Through:
versus M/S DLF UNIVERSAL LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~72 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 2988/2024 MR DINESH MAHESHWARI & ORS.
.....Petitioner Through:
versus M/S DLF UNIVERSAL LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~73 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1082/2019, CM APPL. 32514/2019 INDRAJ & ORS .....Petitioner Through:
versus DELHI JAL BOARD & ANR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~74 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 62/2020, CM APPL. 2539/2020 GAURAV NAGPAL & ANR .....Petitioner Through:
versus PAISALO DIGITAL LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~75 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9931/2025, CM APPL. 41349/2025, CM APPL. 41350/2025, CM APPL. 41351/2025, CM APPL. 42157/2025, CM APPL. 42663/2025, CM APPL. 45892/2025 XX .....Petitioner Through:
versus UNION OF INDIA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~76 * IN THE HIGH COURT OF DELHI AT NEW DELHI + EX.S.A. 7/2016, CM APPL. 48023/2016 & CM APPL. 20841/2019 USHA RANI .....Appellant Through:
versus SUKH PAL SINGH (SINCE DECEASED) THR HIS LEGAL HEIRS & ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~77 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 396/2018, CM APPL. 34142/2018 JAGDEEP KAUR .....Appellant Through:
versus THE STATE & ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~78 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RFA 944/2018, CM APPL. 48433/2018 JAGDEEP KAUR .....Appellant Through:
versus BHUPINDER SINGH & ANR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~79 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1037/2023 HARTESH GOYAL .....Petitioner Through:
versus SMT. ASHA GUPTA & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47181/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~80 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 569/2023 BENARA BEARINGS AND PISTONS LIMITED .....Petitioner Through:
versus MD FARIYAD ALI .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47006/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~81 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 2831/2024 GARUDA CONSTRUCTION AND ENGINEERS PVT. LTD.
.....Petitioner Through:
versus DINESH KHANNA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47003/2025 CM APPL. 47004/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~82 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 3975/2024 AMAN MISHRA .....Petitioner Through:
versus M/S SUPRABHAT ELECTRIC CO. PVT.LTD.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47013/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~83 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1043/2025 M/S ANANYAA SPACE DESIGN AND CONSULTANTS & ANR.
.....Petitioner Through:
versus M/S RANJIT INTERIOR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47008/2025 CM APPL. 47009/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~86 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1428/2025, CM APPL. 46936/2025 & CM APPL.
46937/2025
M/S OM CROP SCIENCE .....Petitioner Through: Mr. Vishal K Panwar with Mr. Aditya Verma, Mr. Aman Goyal and Mr. Nishant Rana, Advocates.
versus CRYSTAL CROP PROTECTION LTD.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025
1. Petitioner herein is judgment debtor and is facing an execution petition which is registered as execution ().
2. The judgment debtor has MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~87 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1429/2025, CM APPL. 47048/2025 & CM APPL.

47049/2025

TANISH ENTERPRISES .....Petitioner Through: Mr. R P S Bhati, advocate.

versus PUNJAB NATIONAL BANK .....Respondent Through: Mr. Santosh Kumar Rout, SC for PNB.

CORAM:

HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~90 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1432/2025, CM APPL. 47058/2025 & CM APPL.
47059/2025
KINRI DHIR .....Petitioner Through:
versus SUDHIR MITTAL (SINCE DECEASED) THROUGH LR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~91 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1433/2025, CM APPL. 47062/2025 & CM APPL.
47063/2025
MANVI HORA .....Petitioner Through:
versus ABHINAV BATRA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~92 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1434/2025, CM APPL. 47065/2025 & CM APPL.
47066/2025
TEJ PAL SINGH .....Petitioner Through:
versus SHAYAM SUNDER GUPTA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~93 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1435/2025, CM APPL. 47246/2025, CM APPL. 47247/2025 & CM APPL. 47248/2025 RAMBIR .....Petitioner Through:
versus HEMANT VERMA .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~94 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1436/2025, CM APPL. 47276/2025 & CM APPL.
47277/2025 & CM APPL. 47278/2025 MINOSHA PRINT SOLUTIONS PVT. LTD.
.....Petitioner Through:
versus DEEPAK TIWARI & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~95 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1437/2025 & CM APPL. 47286/2025 & CM APPL.
47287/2025
E MADHUSUDHANRAO ENGINEERS AND CONTRACTORS & ORS.
.....Petitioner Through:
versus SREI EQUIPMENT FINANCE LIMITED A NON-BANKING FINANCIAL COMPANY .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~96 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1438/2025 & CM APPL. 47288/2025 & CM APPL.
47289/2025
M/S INCREDIBLE INDUSTRIES LTD .....Petitioner Through:
versus M/S GRATOLITE INDIA PVT. LTD. AND ORS & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~97 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 359/2024 DIMPLE GUPTA .....Appellant Through:
versus THE STATE OF NCT OF DELHI & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47011/2025(corrections/modifications of orders) MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~98 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 202/2025 & CM APPL. 44203/2025 & CM APPL. 44204/2025 & CM APPL. 44205/2025 SMT RITU VERMA .....Appellant Through:
versus SH SANJEEV KUMAR JAIN .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~99 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 215/2025 & CM APPL. 47040/2025 & CM APPL. 47041/2025 & CM APPL. 47042/2025 & CM APPL. 47043/2025 & CM APPL. 47044/2025 & CM APPL. 47045/2025 DEEPAK .....Appellant Through:
versus M/S UNIQUE AUTO FINANCE AND LEASING PVT LTD AND ORS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~100 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 85/2024 & CM APPL. 2555/2024 SIMINDER SINGH SOHI .....Petitioner Through:
versus DAVINDER KAUR & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~101 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 62/2025 ABHINAV GULATI .....Petitioner Through:
versus INDER MOHINI AGGARWAL & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47306/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~102 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1375/2025 ANAMIKA PRAKASHAN .....Petitioner Through:
versus VANI PRAKASHAN & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47398/2025 & CM APPL. 47399/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~103 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1439/2025 & CM APPL. 47379/2025 & CM APPL.
47380/2025
SHEIKH BADRUL ABIDIN & ORS.
.....Petitioner Through:
versus RASHID MANZOOR & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~104 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1440/2025 & CM APPL. 47387/2025 M/S TULLIO GIUSI SRL .....Petitioner Through:
versus GLOSSY BUTTONS PVT. LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~105 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1441/2025 & CM APPL. 47419/2025 & CM APPL.
47420/2025
KESAR DEV AGGARWAL & ANR.
.....Petitioner Through:
versus RITA AGGARWAL .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~106 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1442/2025 & CM APPL. 47425/2025 HARPREET KAUR .....Petitioner Through:
versus RAJINDER PAL SINGH GROVER .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~107 * IN THE HIGH COURT OF DELHI AT NEW DELHI + FAO 297/2023 SUSHMA GARG .....Appellant Through:
versus VINAY SHARMA & ANR.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47309/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~108 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 3/2025 SUKH DAYAL NARULA .....Petitioner Through:
versus KALANIDHI INTERNATIONAL PRIVATE LIMITED .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47328/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~109 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 6/2025 RAVINDER PAL SINGH SINCE DECD THR LR .....Petitioner Through:
versus KALANIDHI INTERNATIONAL PRIVATE LIMITED .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47312/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~110 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 8/2025 SUKH DAYAL NARULA .....Petitioner Through:
versus M/S KALANIDHI INTERNATIONAL PRIVATE LIMITED .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47338/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~111 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 9/2025 KIM HUGH .....Petitioner Through:
versus KALANIDHI INTERNATIONAL PRIVATE LIMITED .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 CM APPL. 47337/2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~112 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1443/2025 & CM APPL. 47439/2025 & CM APPL.
47440/2025
ANANTA JOSHI .....Petitioner Through:
versus MOHINI LAU & ORS.
.....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~113 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1444/2025 & CM APPL. 47442/2025 & CM APPL.
47443/2025
NAVEEN MODI .....Petitioner Through:
versus SH. VIJAY BANSAL, PROPRIETOR .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 $~114 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 1445/2025 & CM APPL. 47445/2025 & CM APPL.
47446/2025 & CM APPL. 47447/2025 MR. IFTIKHAR HASAN (SINCE DECEASED) THROUGH LEGAL HEIRS .....Petitioner Through:
versus MR. RIAZUDDIN (SINCE DISEASED) THROUGH LEGAL HEIRS .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN ORDER % 04.08.2025 MANOJ JAIN, J AUGUST 4, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:24:06