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Delhi High Court - Orders

Satish Kumar & Ors vs Union Of India & Ors on 25 February, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~67
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+                         W.P.(C) 2510/2014
SATISH KUMAR & ORS                                           ..... Petitioners
                          Through:      Ms. Shruti Munjal, Advocate.

                          versus

UNION OF INDIA & ORS                                      ..... Respondents
                   Through:             Mrs. Abha Malhotra, Senior Counsel
                                        for Respondent nos. 1 to 4.
                                        Mr. Anil Soni, Standing Counsel,
                                        AICTE with Ms. Priyanka Singh,
                                        Advocate for Respondent No.5.
                                        Mr. Baibahaw Gahlaut, Advocate for
                                        Respondent No.6.
      CORAM:
      JUSTICE S.MURALIDHAR
      JUSTICE SANJEEV NARULA

                                   ORDER

% 25.02.2019 CM No. 9126/2019

1. The case is already set down for final hearing on 7th August 2019.

2. No ground exists to advance the hearing of the petition to an earlier date.

3. The application is dismissed accordingly.

S. MURALIDHAR, J.

SANJEEV NARULA, J.

FEBRUARY 25, 2019 ss