Delhi High Court - Orders
Satish Kumar & Ors vs Union Of India & Ors on 25 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2510/2014
SATISH KUMAR & ORS ..... Petitioners
Through: Ms. Shruti Munjal, Advocate.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mrs. Abha Malhotra, Senior Counsel
for Respondent nos. 1 to 4.
Mr. Anil Soni, Standing Counsel,
AICTE with Ms. Priyanka Singh,
Advocate for Respondent No.5.
Mr. Baibahaw Gahlaut, Advocate for
Respondent No.6.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 25.02.2019 CM No. 9126/2019
1. The case is already set down for final hearing on 7th August 2019.
2. No ground exists to advance the hearing of the petition to an earlier date.
3. The application is dismissed accordingly.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 25, 2019 ss