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Union of India - Section

Section 1496 in Dehra Dun 1871

1496.

[11th July, 1871.]An Act to give validity to the operation of the general Regulations and Acts within the Dehra Dun.Preamble.- WHEREAS it is necessary to give validity to the operation of the general Regulations and Acts within the district under the Superintendent of the Dehra Dun [* * *] [The words "and to indemnify all officers and other persons who have acted in the said district under the said Regulations and Acts" rep. by Act 16 of 1874. ]; It is hereby enacted as follows:-