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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007

(2)The details of data furnished in Form I shall be drawn from the Sector Specific Pro-forma, applicable to a designated consumer and the applicable Sector Specific Pro-forma, duly filled in, shall be annexed to Form I.] [Substituted by Notification No. G.S.R. 891(E), dated 19.11.2015 (w.e.f. 5.3.2007).]