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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(7) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962

(7)The Rajasthan Sales of Motor Spirit Taxation Act, 1954 (Rajasthan Act 6 of 1954).Section 22. - In sub-section (1), clause (a), omit "to the Commissioner or".