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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(lxi) in The Employees' Provident Funds Scheme, 1952

(lxi)[ as respects the barytes, dolomite, fire clay, gypsum, kyanite, sillimanite and steatite mines come into force on the 31st day of August, 1968;] [Inserted by G.S.R. 1592, dated 24.8.1968.]