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Gauhati High Court

Binu Dutta vs The State Bank Of India And 4 Ors on 3 January, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                                                  Page No.# 1/2

GAHC010286302019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : WP(C) 8773/2019

               1:BINU DUTTA
               W/O- LATE KALYAN DUTTA, FLAT NO. G-2, 2ND FLOOR, HOUSE NO. 20,
               RAJAT KAMAL PATH, RGB ROAD, GUWAHATI-24.
                           VERSUS
               1:THE STATE BANK OF INDIA AND 4 ORS.
               REP. BY THE GENERAL MANAGER, RETAIL ASSETS CENTRAL
               PROCESSING CENTER.

               2:THE STATE BANK OF INDIA
               REP. BY ASSISTANT GENERAL MANAGER RACPC GUWAHATI.

               3:THE STATE BANK OF INDIA
               REP. BY CHIEF MANAGER RACPC GUWAHATI

               4:STATE BANK OF INDIA NEW GUWAHATI BRANCH REP. BY ITS BRANCH
               MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE (RACPC)
               SWAGOTA SQUARE 4TH FLOOR ABC POINT GUWAHATI-5.

               5:THE RECOVERY OFFICER
               DEBT RECOVERY TRIBUNAL GUWAHAT

Advocate for the Petitioner   : Mr. R.S. Ronghang.
Advocate for the Respondent :

                                  -BEFORE-
                      HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
                        HON'BLE MR. JUSTICE SOUMITRA SAIKIA
                                            ORDER

Date : 03-01-2020 (Ajai Lamba, C.J.) The Court has been informed that Mr. S. Sarma, Advocate, represents State Bank of India.

Page No.# 2/2 Let communication be sent to Mr. S. Sarma to enable him to take instructions from respondent Nos.1 to 4 so that due assistance can be given to the Court.

List on 9th January, 2020.

             JUDGE                                    CHIEF JUSTICE




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