Gauhati High Court
Binu Dutta vs The State Bank Of India And 4 Ors on 3 January, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/2
GAHC010286302019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 8773/2019
1:BINU DUTTA
W/O- LATE KALYAN DUTTA, FLAT NO. G-2, 2ND FLOOR, HOUSE NO. 20,
RAJAT KAMAL PATH, RGB ROAD, GUWAHATI-24.
VERSUS
1:THE STATE BANK OF INDIA AND 4 ORS.
REP. BY THE GENERAL MANAGER, RETAIL ASSETS CENTRAL
PROCESSING CENTER.
2:THE STATE BANK OF INDIA
REP. BY ASSISTANT GENERAL MANAGER RACPC GUWAHATI.
3:THE STATE BANK OF INDIA
REP. BY CHIEF MANAGER RACPC GUWAHATI
4:STATE BANK OF INDIA NEW GUWAHATI BRANCH REP. BY ITS BRANCH
MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE (RACPC)
SWAGOTA SQUARE 4TH FLOOR ABC POINT GUWAHATI-5.
5:THE RECOVERY OFFICER
DEBT RECOVERY TRIBUNAL GUWAHAT
Advocate for the Petitioner : Mr. R.S. Ronghang.
Advocate for the Respondent :
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 03-01-2020 (Ajai Lamba, C.J.) The Court has been informed that Mr. S. Sarma, Advocate, represents State Bank of India.
Page No.# 2/2 Let communication be sent to Mr. S. Sarma to enable him to take instructions from respondent Nos.1 to 4 so that due assistance can be given to the Court.
List on 9th January, 2020.
JUDGE CHIEF JUSTICE Comparing Assistant