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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in J&K Grameen Bank (Employees') Pension Regulations, 2018

(2)The amount of pension shall be fixed at monthly rates and be expressed in whole rupees and where the pension contains a fraction of a rupee, it shall be rounded off to the next higher rupee:Provided that in no case a pension in excess of the maximum prescribed under these regulations shall be allowed.