Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Odisha - Subsection Section 21(1)(vi) in Orissa Minor Minerals Concession Rules, 2004 (vi)any other matter which the authorized officer may require the applicant to provide in the mining plan.