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Union of India - Section

Section 1 in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

1. Short title, extent and commencement .-(1) This Order may be called The Pulses, Edible Oilseeds and Edible Oils (Storage Control) Order, 1977.

(2)It extends to the whole of India.
(3)Clauses 3 and 5 of this Order shall come into force on the 1st day of December, 1977 and the remaining provisions of this Order shall come into force at once.