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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Goa - Subsection

Section 3A(1)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(a)the name of the bank and its General Manager or Branch Manager or Regional Manager or Manager, as the case may be;