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[Cites 0, Cited by 0] [Section 22B(1)] [Section 22B] [Entire Act]

State of Rajasthan - Subsection

Section 22B(1)(n) in The Rajasthan Agricultural Produce Markets Act, 1961

(n)[ The Director of Agricultural Marketing for the State of Rajasthan.] [Added by section 3 of Rajasthan Act No. 2 of 1980 - Published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 14.8.1980.]