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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(xv) in The Bihar Co-operative Societies Rules, 1959

(xv)[ * * *] [Omitted ''Delegate of Society' means an individual elected in accordance with these Rules in the General Meeting of a Co-operative Society to represent it in another Co-operative Society of which such society is a member;' by Notification No. 7-114/2006-7340, dated 26.11.2008.]