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State of Haryana - Section
Section 8 in The Punjab Industrial Housing Rules, 1956
8. Rent.
- [(1) The rent for various types of houses built under the Act shall be as follows according to the ceiling cost as shown against each] [Substituted by Punjab Government Notification No. 3058-2HG-61/15512 dated the 3rd June, 1961.] :-| Serial No. | Type of house | Ceiling cost | Rent per mensem | Ceiling cost | Rent per mensem |
| Rs. | Rs. | Rs. | Rs. | ||
| 1. | Single-storeyed one room/small two roomed | 2,700.00 | 10.00 | 3,300.00 | 12.50 |
| 2. | Single-storeyed regular two-roomed | 3,340.00 | 13.00 | 3,850.00 | 14.50 |
| 3. | Double-storeyed and multi-storeyed one-room | 2,700.00 | 10.00 | 3,500.00 | 13.50 |
| 4. | Double-storeyed and multi-storeyed two-roomed | 3,490.00 | 14.00 | 4,200.00 | 16.00 |