Section 37 in Gujarat University (Amendment) Act, 1972
37. Amendment of section 38A of Bom. 50 of 1949.- In section 38A of the principal Act-
(1)for the words "recognized institution" wherever they occur the words "recognized or approved institution" shall be substituted;(2)in sub-section (2),(a)for the words "or recognized" the words "or recognized or approved" shall be substituted;(b)for the words "or recognition" the words "recognition or approval" shall be substituted;(3)in the marginal note, for the words "and recognized institutions" the words "recognized or approved institutions" shall be substituted.
