Bombay High Court
Yovel Vijaykumar Gouri vs The Superintendent Kolhapur Central ... on 6 January, 2020
Author: Nitin R. Borkar
Bench: B.P. Dharmadhikari, Nitin R. Borkar
5-wp-4507.2013.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 4507 OF 2013
Yovel Vijaykumar Gouri ... Petitioner
Versus
The Superintendent Kolhapur Central
Prison and Ors. ... Respondents
Mr. Mahesh Chandanshiv for the petitioner.
Smt. S.D. Shinde, APP for the State.
CORAM : B.P. DHARMADHIKARI &
NITIN R. BORKAR, JJ.
DATE : JANUARY 06, 2020 P.C.:
The prisoner has sought his transfer from one prison to another prison. Learned APP upon instructions, states that during the pendency of this challenge, the prisoner has completed his prison term and has been released on 20/12/2019.
Accepting the statement, we dispose of the petition as infructuous.
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