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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(p) in The Rajasthan Law And Judicial Department Manual, 1952

(p)to advise District Officers, in respect of any proceedings, civil or criminal which he has conducted or which he may be conducting on behalf of Government;