Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(4) in New Town Kolkata Planning Area (Building) Rules, 2014 (4)The procedure relating to the opportunity of hearing to be given to the owner under Sub-Rule- (3) shall be such as may be prescribed.
