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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(1)The classification of Undertakings under Rule 4 shall be provisional and shall be final upon the expiry of one year from the effective date of transfer notified for the purpose when the Undertakings are transferred to the APGENCO or the APTRANSCO in terms of these rules.