Section 6(3) in The Sukanya Samriddhi Account Rules, 2016
(3)The date of credit of the deposit to the Account shall be determined as under:(a)where the deposit is made by cheque, the date of encashment of the cheque;(b)where the deposit is made by demand draft, the date of submission of the same to the Bank or post office; and(c)where the deposit is made by e-transfer, the date of deposit.
