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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(b) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(b)to provide and set up all such appliances and fittings as may appear to the General Manager necessary for the purposes of gathering and receiving the drainage from, and conveying the same off, the said premises and of effectually flushing such house-drain and every fixture connected therewith; or