Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(1)(c) in Chhattisgarh Police Act, 2007

(c)Determining the description and quantity of arms, accoutrements, clothing and other articles of wearing and carrying to be provided to the state police;