Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 315(1)] [Section 315] [Entire Act] State of Jharkhand - Subsection Section 315(1)(e) in Jharkhand Municipal Act, 2011 (e)requiring that any market buildings and market places, passages be provided between the stalls of sufficient width for the convenient use of the public.