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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(i) in The Rajasthan Law And Judicial Department Manual, 1952

(i)to represent a party in the High Court or any court in the State in any case in which Government is not a party but in which public interests are involved, if his services are requisitioned by Government;