Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280(5)] [Section 280] [Entire Act] Union of India - Subsection Section 280(5)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (a)that the discharge is restricted to his obligation to render service for the unexpired portion of such engagement, and