Bombay High Court
Crompton Greaves Ltd. (Known As Cg Power ... vs The Commissioner Of Cgst And Central ... on 20 June, 2019
Bench: M.S. Sanklecha, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 59 OF 2018
Crompton Greaves Ltd. (known As Cg Power ....Petitioner
And Industrial Solutions Limited)
V/S
The Commissioner Of Cgst And Central Excise ....Respondent
Padmavati Patil a/w. Kiran Chavan i/b. Manasi Patil for Petitioner CORAM : M.S. SANKLECHA & M.S. SONAK, JJ DATE : 20th June, 2019 P.C. :
It seems Notice issued vide Order dated 26th April, 2019 is not issued by the registry till date. No report nor any endorsement in compliance thereof is placed on record. Therefore time to issue notice is extended by further four weeks. Registry to issue notice and place the report in respect thereof on the next date without fail. Stand over till 18th July, 2019.
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