Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 455] [Entire Act] State of Uttar Pradesh - Subsection Section 455(f) in Uttar Pradesh Municipal Corporation Act, 1959 (f)such other incidental and consequential matters as may be necessary for the purpose of carrying out the provisions of this Chapter.