Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Homeopathy Council Regulations, 1973 8. The President shall preside at the meetings of the Council or, in his absence, the Council shall elect one of their own members to preside over the meetings.
