Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(5) in The Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979 (5)No dealer shall act in a manner prejudicial to the maintenance of supplies of motor spirit and high speed diesel oil in the State of Orissa.
