Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 1] Karnataka High Court Mahamada Ahamada @ Mohammed Iqubal vs Bharathlal Meena I A S on 26 July, 2011 Bench: N.Kumar, Ravi Malimath es M4