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[Cites 0, Cited by 0] [Section 56B(1)] [Section 56B] [Entire Act]

State of Jharkhand - Subsection

Section 56B(1)(b) in Bihar Factories Rules, 1950

(b)There should be railings at a height of at least 90 c.m. from the floor of passage-way on both the sides, with at least two rails and with a toe board at a height of at least 10 c.m. from the floor: