Bombay High Court
Prashant S/O Narayan Ghate And 5 Ors vs State Of Mah. Thru P.S.O. Katol on 8 December, 2020
Author: Vinay Joshi
Bench: V. G. Joshi
Order 207apeal320.07
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPEAL NO. 320/2007
Prashant S/o Narayan Ghate & ors.
-VERSUS-
State of Maharashtra.
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
None present for appellants.
Shri S. D. Shirpurkar, APP for respondent/State.
CORAM : VINAY JOSHI, J.
DATE : 08.12. 2020.
Today also no one present for the appellant.
2. If on the next date, no one represents the appellants, this Court will be constrained to take further coercive action.
3. Put up this matter on 11.12.2020.
JUDGE Gohane.
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